Citation : 2013 Latest Caselaw 4748 ALL
Judgement Date : 30 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- SPECIAL APPEAL No. - 1061 of 2013 Appellant :- Rajeshwar Respondent :- State Of U.P. And 4 Others Counsel for Appellant :- Girijesh Kumar Tripathi Counsel for Respondent :- C.S.C.,A.K. Yadav,Himanshu,S.N. Pandey Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
As prayed, put-up as fresh before the Appropriate Bench on 5th August, 2013.
Order Date :- 30.7.2013
Priyanka
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!