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Uma Shankar Tewari vs Anand Kumar Singh Secretary The ...
2013 Latest Caselaw 4747 ALL

Citation : 2013 Latest Caselaw 4747 ALL
Judgement Date : 30 July, 2013

Allahabad High Court
Uma Shankar Tewari vs Anand Kumar Singh Secretary The ... on 30 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 246 of 2012
 

 
Applicant :- Uma Shankar Tewari
 
Opposite Party :- Anand Kumar Singh Secretary The Lucknow Development & Others
 
Counsel for Applicant :- Raj Mani Dubey
 
Counsel for Opposite Party :- Nadeem Murtaza,Pankaj Srivastava
 

 
Hon'ble Ajai Lamba,J.

Counter affidavits have been filed on behalf of respondent-contemner nos.2 and 4, which are taken on record.

List on 17.9.2013.

Order Date :- 30.7.2013

A.Nigam

 

 

 
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