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Vijay Kumar (Constable No. Pno ... vs State Of U.P. And 2 Others
2013 Latest Caselaw 4744 ALL

Citation : 2013 Latest Caselaw 4744 ALL
Judgement Date : 30 July, 2013

Allahabad High Court
Vijay Kumar (Constable No. Pno ... vs State Of U.P. And 2 Others on 30 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 1084 of 2013
 

 
Appellant :- Vijay Kumar (Constable No. Pno 762280418)
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Appellant :- Tripurari Pal,Vinod Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       As prayed, put up as fresh before the Appropriate Bench on 1st August, 2013.

Order Date :- 30.7.2013

Priyanka

 

 

 
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