Smt. Pooja Jain And Anothers vs Abhishek Jain
2013 Latest Caselaw 4743 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 252 of 2013
 

 
Appellant :- Smt. Pooja Jain And Anothers
 
Respondent :- Abhishek Jain
 
Counsel for Appellant :- Hitesh Pachori
 
Counsel for Respondent :- Ram Ker Singh,Gagan Pratap Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Order on

Civil Misc. (Delay Condonation) Application No. 216651 of 2013

          Connect with First Appeal Defective No. 250 of 2013.

         Issue notice on the aforementioned Delay Condonation Application.

        Notice will be issued by Registered Speed Post A.D. fixing 19th September, 2013.

         Requisite steps will be taken by the learned counsel for the appellants within two weeks.

         List this case on 19th September, 2013 for consideration of the aforementioned Delay Condonation Application.

        On the next date fixed in the matter,  both the appellants as well as the respondent will be personally present before the Court.

Order Date :- 30.7.2013

Priyanka