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Rajendra Prasad Nimesh vs State Of U.P. And Others
2013 Latest Caselaw 4734 ALL

Citation : 2013 Latest Caselaw 4734 ALL
Judgement Date : 30 July, 2013

Allahabad High Court
Rajendra Prasad Nimesh vs State Of U.P. And Others on 30 July, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 3771 of 2004
 

 
Revisionist :- Rajendra Prasad Nimesh
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Mithilesh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Dubey,R.D.Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Criminal Misc. Recall Application No. 127672 of 2013.

Case called out in the revised list.

A perusal of the record shows that no notice has been issued by the court to the respondent  or any aggrieved party, if any.

Let notice be issued to the opposite party respondent and aggrieved party, if any.

The applicant to take steps within a week.

List this matte in the next cause list.

Order Date :- 30.7.2013

Monika

 

 

 
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