Chhitani & 2 Others vs State Of U.P.
2013 Latest Caselaw 4733 ALL

Citation : 2013 Latest Caselaw 4733 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Chhitani & 2 Others vs State Of U.P. on 30 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3334 of 2013
 

 
Appellant :- Chhitani & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- I.K. Chaturvedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellants and the learned AGA.

Admit.

Summon the lower court record.

List in the week commencing 2nd September, 2013 for consideration of prayer for bail.

In the meantime learned AGA shall file written objections under first proviso to Section 389 Cr.P.C.

Order Date :- 30.7.2013

Mustaqeem.

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