Dr. Mahendra Upadhyay vs Mr. Avnish Kumar Awasthi ...
2013 Latest Caselaw 4730 ALL

Citation : 2013 Latest Caselaw 4730 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Dr. Mahendra Upadhyay vs Mr. Avnish Kumar Awasthi ... on 30 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 440 of 2012
 

 
Applicant :- Dr. Mahendra Upadhyay
 
Opposite Party :- Mr. Avnish Kumar Awasthi Principal Secretary And Another
 
Counsel for Applicant :- S.P. Tiwari
 

 
Hon'ble Ajai Lamba,J.

Sri Lalit Shukla prays for time to take instructions.

On the issue whether the Government can freeze the pay-scale of a person, who is entitled to be paid minimum of pay-scale or minimum of pay-scale as applicable at various stages, is required to be paid.

List on 17.9.2013.

Order Date :- 30.7.2013

A.Nigam

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