Mahesh [email protected] Maheshwar And Anr. vs State Of U.P.
2013 Latest Caselaw 4713 ALL

Citation : 2013 Latest Caselaw 4713 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Mahesh [email protected] Maheshwar And Anr. vs State Of U.P. on 29 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5582 of 2011
 

 
Appellant :- Mahesh [email protected] Maheshwar And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamal Kishor Mishra,Manoj Kumar Gupta,Satish Trivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the appellants prays for and is granted two weeks' time to furnish details with regard to the nature of ailments of the appellant and the treatment going on, as well as the report of the Jail Superintendent about the condition of the appellant.

List on 19th August, 2013.

Order Date :- 29.7.2013

Mustaqeem.

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