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Uma Devi vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 4712 ALL

Citation : 2013 Latest Caselaw 4712 ALL
Judgement Date : 29 July, 2013

Allahabad High Court
Uma Devi vs State Of U.P. Thru Secy. And 2 ... on 29 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 36272 of 2013
 

 
Petitioner :- Uma Devi
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Rajendra Prasad Tiwari
 
Counsel for Respondent :- C.S.C.,Harish Chandra Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       Learned Standing Counsel appearing for the respondents states that instructions have been received by him in the matter, and as per the instructions, 1st August, 2013 is fixed in the Appeal before the Divisional Commissioner concerned.

      Sri Rajendra Prasad Tiwari, learned counsel for the petitioner prays for further time to do needful as mentioned in the order dated 9th July, 2013 read with the order dated 22nd July, 2013.

       Let this be done by the next date fixed in the matter.

        As prayed, put-up as fresh on 6th August, 2013.

Order Date :- 29.7.2013

Priyanka

 

 

 
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