M/S Sunita Mittal, Fair Price Shop ... vs The State Of U.P. And Another
2013 Latest Caselaw 4710 ALL

Citation : 2013 Latest Caselaw 4710 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

M/S Sunita Mittal, Fair Price Shop ... vs The State Of U.P. And Another on 29 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 40761 of 2013
 

 
Petitioner :- M/S Sunita Mittal, Fair Price Shop Dealer
 
Respondent :- The State Of U.P. And Another
 
Counsel for Petitioner :- J.P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the Respondents, the case is directed to the put-up as fresh on 29th August, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraph 15 of the Writ Petition.

Order Date :- 29.7.2013

Priyanka

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