Mukesh Garg vs State Of U.P. And Another
2013 Latest Caselaw 4706 ALL

Citation : 2013 Latest Caselaw 4706 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Mukesh Garg vs State Of U.P. And Another on 29 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 19517 of 2013
 

 
Applicant :- Mukesh Garg
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Jai Singh Chandel
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

It is submitted by the learned counsel for the applicant that the identical matters are pending before the another Bench, therefore this case may also be sent to the same Bench.

Put up this case on 6th August, 2013 before the appropriate Bench.

Order Date :- 29.7.2013

Mustaqeem.

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