Smt. Jakira Khatun And 2 Others vs State Of U.P. And Another
2013 Latest Caselaw 4699 ALL

Citation : 2013 Latest Caselaw 4699 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Smt. Jakira Khatun And 2 Others vs State Of U.P. And Another on 29 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 19319 of 2013
 

 
Applicant :- Smt. Jakira Khatun And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- V.P. Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Connect with Criminal Misc. Application No.36434 of 2012 and put up this case on 31st July, 2013 as unlisted along with the aforesaid matter.

Order Date :- 29.7.2013

Mustaqeem.

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