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Pramod Kumar vs Smt. Sneh Lata
2013 Latest Caselaw 4676 ALL

Citation : 2013 Latest Caselaw 4676 ALL
Judgement Date : 26 July, 2013

Allahabad High Court
Pramod Kumar vs Smt. Sneh Lata on 26 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 62553 of 2008
 

 
Petitioner :- Pramod Kumar
 
Respondent :- Smt. Sneh Lata
 
Counsel for Petitioner :- Kshitij Shailendra,Mohan Lal,S.K.Mishra,Smt. Rama Goel Bansal,Smt.Rama Goel
 
Counsel for Respondent :- A.K. Gupta,Rakesh Pandey,S.K. Sharma
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Mohan Lal, Advocate.

Order Date :- 26.7.2013

OP

 

 

 
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