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Dr. Gorakhnath vs Judge, Small Cuases Court And ...
2013 Latest Caselaw 4673 ALL

Citation : 2013 Latest Caselaw 4673 ALL
Judgement Date : 26 July, 2013

Allahabad High Court
Dr. Gorakhnath vs Judge, Small Cuases Court And ... on 26 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 34386 of 2011
 

 
Petitioner :- Dr. Gorakhnath
 
Respondent :- Judge, Small Cuases Court And Others
 
Counsel for Petitioner :- K.M. Misra,Kamlesh Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today, the same may be placed on record. As prayed, a week's time is allowed to file rejoinder affidavit.

List in week commencing 5.8.2013.

Order Date :- 26.7.2013

OP

 

 

 
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