Smt. Saraswati Devi vs Union Of India And Others
2013 Latest Caselaw 4668 ALL

Citation : 2013 Latest Caselaw 4668 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Smt. Saraswati Devi vs Union Of India And Others on 26 July, 2013

Bench: Uma Nath Singh, Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 8595 of 2011
 

 
Petitioner :- Smt. Saraswati Devi
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Brij Raj
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,V.B.Singh
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Ran Vijai Singh,J.

Order(Oral)

Learned counsel for petitioner states that the pleadings are complete but this writ petition of 2011 has been listed for the first time. However, the office has not placed the counter and rejoinder affidavits said to have already been filed.

Office shall find out and place the same on record on the next date of hearing.

List on 2.8.2013.

Order Date :- 26.7.2013

anb

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