Sri Shiv Ji Bhola Mandir Samiti And ... vs The District Magistrate, Jaunpur ...
2013 Latest Caselaw 4663 ALL

Citation : 2013 Latest Caselaw 4663 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Sri Shiv Ji Bhola Mandir Samiti And ... vs The District Magistrate, Jaunpur ... on 26 July, 2013

Bench: Uma Nath Singh, Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 469 of 2013
 

 
Petitioner :- Sri Shiv Ji Bhola Mandir Samiti And Another
 
Respondent :- The District Magistrate, Jaunpur And Others
 
Counsel for Petitioner :- Radha Kant Ojha,Ratnakar Upadhyay
 
Counsel for Respondent :- C.S.C.,P.C. Pathak
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Ran Vijai Singh,J.

Order(Oral)

Learned counsel for petitioners prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Interim order, if any, to continue till the next date of listing.

Order Date :- 26.7.2013

anb

Download the LatestLaws.com Mobile App