Manoj Kumar Singh vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 4651 ALL

Citation : 2013 Latest Caselaw 4651 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Manoj Kumar Singh vs State Of U.P.& 6 Ors. on 26 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 20951 of 2013
 

 
Petitioner :- Manoj Kumar Singh
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- Ashok Kumar Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Rajes Kumar,J.

No counter affidavit has been filed. List after four weeks to enable the respondents to file counter affidavit. Till the next date of listing, interim order shall continue.

Order Date :- 26.7.2013

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