Citation : 2013 Latest Caselaw 4647 ALL
Judgement Date : 26 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 1827 of 2011 Applicant :- Surendra Prasad Tripathi And Ors. Opposite Party :- Jitendra Kumar. Principal Secy., Secondary Edu., And Ors. Counsel for Applicant :- Shiv Nath Tilhari Hon'ble Ajai Lamba,J.
(C.M.A.No.65075 of 2013)
This application for impleadment is allowed.
Let necessary amends be made in the memo of parties.
Sri A.A. Siddiqui, learned State Counsel, accepts notice on behalf of the added respondent.
Let the main case be listed on 16.9.2013.
Let the Counter affidavit on behalf of the added respondent be filed in the meantime.
Order Date :- 26.7.2013
A.Nigam
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