Girijesh Kumar (Second Bail) vs The State Of U.P.
2013 Latest Caselaw 4638 ALL

Citation : 2013 Latest Caselaw 4638 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Girijesh Kumar (Second Bail) vs The State Of U.P. on 26 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1604 of 2013
 

 
Applicant :- Girijesh Kumar (Second Bail)
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Vijay Kr. Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the applicant.

List after six weeks.

Order Date :- 26.7.2013

A.Nigam

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