Prem Kumar vs Mr.Alok Ranjan And Another
2013 Latest Caselaw 4633 ALL

Citation : 2013 Latest Caselaw 4633 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Prem Kumar vs Mr.Alok Ranjan And Another on 26 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1683 of 2010
 

 
Applicant :- Prem Kumar
 
Opposite Party :- Mr.Alok Ranjan And Another
 
Counsel for Applicant :- K.S. Pawar
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.65028 of 2013)

This application for impleadment is allowed.

Let necessary amends me made in the memo of parties during the course of the day.

Sri A.A. Siddiqui accepts notice on behalf of the added respondent, i.e. Sri Narendra Kumar Singh, Director of Local Bodies, 8th Floor, Indira Bhawan, Lucknow.

Let the main case be listed on 16.9.2013.

Order Date :- 26.7.2013

A.Nigam

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