Ajai Kumar Yadav vs Shri Mohd.Ibrahim & Another
2013 Latest Caselaw 4631 ALL

Citation : 2013 Latest Caselaw 4631 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Ajai Kumar Yadav vs Shri Mohd.Ibrahim & Another on 26 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1616 of 2013
 

 
Applicant :- Ajai Kumar Yadav
 
Opposite Party :- Shri Mohd.Ibrahim & Another
 
Counsel for Applicant :- A.S. Parihar,A.K. Singh Parihar
 

 
Hon'ble Ajai Lamba,J.

List this case on 16.8.2013 with the Bunch of similar cases.

Order Date :- 26.7.2013

A.Nigam

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