Huzoor Alam vs Shri Alok Kumar M.D. U.P. State ...
2013 Latest Caselaw 4624 ALL

Citation : 2013 Latest Caselaw 4624 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Huzoor Alam vs Shri Alok Kumar M.D. U.P. State ... on 26 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2991 of 2012
 

 
Applicant :- Huzoor Alam
 
Opposite Party :- Shri Alok Kumar M.D. U.P. State Road Transport Corp. & Anr.
 
Counsel for Applicant :- Ghaus Beg
 
Counsel for Opposite Party :- Mahesh Chandra
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.65014 of 2013)

List this application alongwith the main case on 27.8.2013.

Order Date :- 26.7.2013

A.Nigam

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