Rajesh Kumar Sharma And Others vs State Of U.P. And Others
2013 Latest Caselaw 4605 ALL

Citation : 2013 Latest Caselaw 4605 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Rajesh Kumar Sharma And Others vs State Of U.P. And Others on 25 July, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 23952 of 2011
 

 
Petitioner :- Rajesh Kumar Sharma And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.A. Prasad
 
Counsel for Respondent :- C.S.C.,Sunita Agrawal
 

 
Hon'ble Arun Tandon,J.

Disposed of.

For orders, see order of date, passed on the memo of Civil Misc. Writ Petition No. 20653 of 2008 (Km. Nootan Shukla and others vs. State of U.P. and others).

Order Date :- 25.7.2013

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