Citation : 2013 Latest Caselaw 4604 ALL
Judgement Date : 25 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 3389 of 2007 Petitioner :- Anil Kumar Kushwaha And Another Respondent :- State Of U.P. And Others Counsel for Petitioner :- A. Chaturvedi Counsel for Respondent :- C.S.C.,B.D. Pandey Hon'ble Arun Tandon,J.
Disposed of.
For orders, see order of date, passed on the memo of Civil Misc. Writ Petition No. 20653 of 2008 (Km. Nootan Shukla and others vs. State of U.P. and others).
Order Date :- 25.7.2013
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