Ramesh Chandra Agarwal vs Dharmendra Kumar
2013 Latest Caselaw 4598 ALL

Citation : 2013 Latest Caselaw 4598 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Ramesh Chandra Agarwal vs Dharmendra Kumar on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 6586 of 2013
 

 
Petitioner :- Ramesh Chandra Agarwal
 
Respondent :- Dharmendra Kumar
 
Counsel for Petitioner :- A.K.Gupta
 

 
Hon'ble Rajes Kumar,J.

The petitioner may take steps to serve the sole respondent by dasti summon and may take a further steps to serve the respondent by registered post in the light of the office report.

Order Date :- 25.7.2013

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