Chandra Bhushan Dubey vs Vice Chancellor, Deen Dayal ...
2013 Latest Caselaw 4596 ALL

Citation : 2013 Latest Caselaw 4596 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Chandra Bhushan Dubey vs Vice Chancellor, Deen Dayal ... on 25 July, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 63744 of 2006
 

 
Petitioner :- Chandra Bhushan Dubey
 
Respondent :- Vice Chancellor, Deen Dayal Upadhyaya, Gorakhpur & Ors.
 
Counsel for Petitioner :- R.C. Dwivedi
 
Counsel for Respondent :- B.D. Pandey,Neeraj Tripathi,S.C.,Sunita Agarwal
 

 
Hon'ble Arun Tandon,J.

Disposed of.

For orders, see order of date, passed on the memo of Civil Misc. Writ Petition No. 20653 of 2008 (Km. Nootan Shukla and others vs. State of U.P. and others).

Order Date :- 25.7.2013

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