Narendra Singh @ Nanga vs State Of U.P.
2013 Latest Caselaw 4594 ALL

Citation : 2013 Latest Caselaw 4594 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Narendra Singh @ Nanga vs State Of U.P. on 25 July, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL APPEAL No. - 5584 of 2004
 

 
Appellant :- Narendra Singh @ Nanga
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jagdish Singh Sengar,A.K.S. Solanki,Ashutosh Dwivedi,Rahul Raghav,Yogesh Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Argument again started but could not be completed.

Put up on Monday i.e. 29.7.2013 at 3 p.m. by forming our Bench.

Order Date :- 25.7.2013

Priyanka

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