Smt. Uma Rani And Others vs Hera Lal Kesara
2013 Latest Caselaw 4591 ALL

Citation : 2013 Latest Caselaw 4591 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Smt. Uma Rani And Others vs Hera Lal Kesara on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 70525 of 2006
 

 
Petitioner :- Smt. Uma Rani And Others
 
Respondent :- Hera Lal Kesara
 
Counsel for Petitioner :- C.K. Parekh
 
Counsel for Respondent :- Tarun Tiwari
 

 
Hon'ble Rajes Kumar,J.

As prayed, two weeks time is allowed to file rejoinder affidavit to the counter affidavit filed on substitution application.

Order Date :- 25.7.2013

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