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Satya Narain Gupta vs Prescribed ...
2013 Latest Caselaw 4589 ALL

Citation : 2013 Latest Caselaw 4589 ALL
Judgement Date : 25 July, 2013

Allahabad High Court
Satya Narain Gupta vs Prescribed ... on 25 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 51121 of 2011
 

 
Petitioner :- Satya Narain Gupta
 
Respondent :- Prescribed Authority,Ganjdundwara,K.R.Nagar And Others
 
Counsel for Petitioner :- M.N.Singh
 
Counsel for Respondent :- Anshu Chaudhary
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri M.N. Singh, Advocate.

Order Date :- 25.7.2013

OP

 

 

 
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