Sanjay Kumar vs Additional District Judge, ...
2013 Latest Caselaw 4585 ALL

Citation : 2013 Latest Caselaw 4585 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Sanjay Kumar vs Additional District Judge, ... on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 17374 of 2007
 

 
Petitioner :- Sanjay Kumar
 
Respondent :- Additional District Judge, Meerut And Others
 
Counsel for Petitioner :- C.B. Gupta
 
Counsel for Respondent :- Amitabh Agarwal,P.K.Jain
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri P.K. Jain, Advocate.

Order Date :- 25.7.2013

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