Shashi Prakash Srivastava & ... vs State Of U.P. & Others
2013 Latest Caselaw 4580 ALL

Citation : 2013 Latest Caselaw 4580 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Shashi Prakash Srivastava & ... vs State Of U.P. & Others on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 45168 of 2008
 

 
Petitioner :- Shashi Prakash Srivastava & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Siddhartha Verma,B.L. Srivastava
 
Counsel for Respondent :- C.S.C.,S N Singh,S.K. Dubey,S.K.Mishra
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri S.K. Mishra, Advocate.

Order Date :- 25.7.2013

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