Jagdish Singh vs State Of U.P. And Others
2013 Latest Caselaw 4577 ALL

Citation : 2013 Latest Caselaw 4577 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Jagdish Singh vs State Of U.P. And Others on 25 July, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- WRIT - A No. - 11549 of 2004
 

 
Petitioner :- Jagdish Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Devendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness of the learned counsel for the respondent.

List in the next cause list.

Order Date :- 25.7.2013

Priyanka

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