Gorakhnath Shukla And Others vs State Of U.P. And Others
2013 Latest Caselaw 4576 ALL

Citation : 2013 Latest Caselaw 4576 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Gorakhnath Shukla And Others vs State Of U.P. And Others on 25 July, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 19 of 2007
 

 
Petitioner :- Gorakhnath Shukla And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A. Chaturvedi
 
Counsel for Respondent :- C.S.C.,B.D.Pandey,Sunita Agarwal
 

 
Hon'ble Arun Tandon,J.

Disposed of.

For orders, see order of date, passed on the memo of Civil Misc. Writ Petition No. 20653 of 2008 (Km. Nootan Shukla and others vs. State of U.P. and others).

Order Date :- 25.7.2013

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