Dr. Mohd. Tahir vs State Of U.P. And Another
2013 Latest Caselaw 4567 ALL

Citation : 2013 Latest Caselaw 4567 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Dr. Mohd. Tahir vs State Of U.P. And Another on 25 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 20138 of 2013
 

 
Applicant :- Dr. Mohd. Tahir
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vishwa Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the applicant, put up this case on 1st August, 2013 as unlisted.

Order Date :- 25.7.2013

Mustaqeem.

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