Shafaut Husain vs Additional District ...
2013 Latest Caselaw 4559 ALL

Citation : 2013 Latest Caselaw 4559 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Shafaut Husain vs Additional District ... on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 24336 of 2007
 

 
Petitioner :- Shafaut Husain
 
Respondent :- Additional District Judge/Specil Magistrate And Another
 
Counsel for Petitioner :- Miss. Afshan Shafaut
 
Counsel for Respondent :- M.S. Haq,M.F.Ansari
 

 
Hon'ble Rajes Kumar,J.

Four weeks and no more is allowed to file rejoinder affidavit.

List in week commencing 26.8.2013.

Order Date :- 25.7.2013

Download the LatestLaws.com Mobile App