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Shyam Lal vs State Of U.P. & Others
2013 Latest Caselaw 4545 ALL

Citation : 2013 Latest Caselaw 4545 ALL
Judgement Date : 25 July, 2013

Allahabad High Court
Shyam Lal vs State Of U.P. & Others on 25 July, 2013
Bench: Saeed-Uz-Zaman Siddiqi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- SERVICE SINGLE No. - 2410 of 1996
 

 
Petitioner :- Shyam Lal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- U.C.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saeed-Uz-Zaman Siddiqi,J.

List has been revised.

None present on behalf of the petitioner to press this petition nor any slip for pass over or adjournment has been sent.

The writ petition pertains to the year 1996. 

Accordingly, the writ petition is dismissed for non-prosecution.

Interim order, if any stands vacated.

Order Date :- 25.7.2013

Nitesh

 

 

 
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