Sanjay Kumar Tripathi And Others vs D.D.U. University And Others
2013 Latest Caselaw 4536 ALL

Citation : 2013 Latest Caselaw 4536 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Sanjay Kumar Tripathi And Others vs D.D.U. University And Others on 25 July, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 1474 of 2011
 

 
Petitioner :- Sanjay Kumar Tripathi And Others
 
Respondent :- D.D.U. University And Others
 
Counsel for Petitioner :- Radha Kant Ojha,Ambuj Mishra
 
Counsel for Respondent :- Satish Mandhyan,S.C.,Sunita Agrawal
 

 
Hon'ble Arun Tandon,J.

Disposed of.

For orders, see order of date, passed on the memo of Civil Misc. Writ Petition No. 20653 of 2008 (Km. Nootan Shukla and others vs. State of U.P. and others).

Order Date :- 25.7.2013

Download the LatestLaws.com Mobile App