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Shiv Prakash Gupta vs Virendra Kumar
2013 Latest Caselaw 4534 ALL

Citation : 2013 Latest Caselaw 4534 ALL
Judgement Date : 25 July, 2013

Allahabad High Court
Shiv Prakash Gupta vs Virendra Kumar on 25 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30483 of 2006
 

 
Petitioner :- Shiv Prakash Gupta
 
Respondent :- Virendra Kumar
 
Counsel for Petitioner :- Ajay Rajendra
 
Counsel for Respondent :- K.K. Arora
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the request of Sri Ajay Rajendra, Advocate.

Order Date :- 25.7.2013

OP

 

 

 
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