Citation : 2013 Latest Caselaw 4533 ALL
Judgement Date : 25 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 23929 of 2007 Petitioner :- Dr. J.S. Gujral Respondent :- Additional District Judge And Others Counsel for Petitioner :- Vishal Agarwal,Ravi Kant Counsel for Respondent :- Sanjay Agarwal,B.N. Agarwal Hon'ble Rajes Kumar,J.
The case is passed over on the illness-slip of Sri Vishal Agarwal, Advocate.
Order Date :- 25.7.2013
OP
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