Ram Swaroop Chawla vs C/M Arya Samaj ...
2013 Latest Caselaw 4526 ALL

Citation : 2013 Latest Caselaw 4526 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Ram Swaroop Chawla vs C/M Arya Samaj ... on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 48946 of 2011
 

 
Petitioner :- Ram Swaroop Chawla
 
Respondent :- C/M Arya Samaj Anathalaya,Barelly And Others
 
Counsel for Petitioner :- Manish Dev Singh
 
Counsel for Respondent :- S.K.Pandey
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Manish Dev Singh, Advocate.

Order Date :- 25.7.2013

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