Abdul Awwal vs State Of U.P. And Another
2013 Latest Caselaw 4513 ALL

Citation : 2013 Latest Caselaw 4513 ALL
Judgement Date : 24 July, 2013

Allahabad High Court

Abdul Awwal vs State Of U.P. And Another on 24 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 19009 of 2013
 

 
Applicant :- Abdul Awwal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shibli Naseem,J.J. Munir
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri S. M. A. Abdy, Advocate has filed memo of appearance as well as counter affidavit, which are taken on record.

It is submitted by the learned counsel for the applicant, that in respect of co-accused, another Bench of this Court has passed the order.

Let this matter be also placed before the same Bench after obtaining nomination from Hon'ble The Chief Justice/Senior Judge.

Order Date :- 24.7.2013

Mustaqeem.

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