Parasnath Bind & Another vs State Of U.P.
2013 Latest Caselaw 4511 ALL

Citation : 2013 Latest Caselaw 4511 ALL
Judgement Date : 24 July, 2013

Allahabad High Court

Parasnath Bind & Another vs State Of U.P. on 24 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 318 of 2013
 

 
Appellant :- Parasnath Bind & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pramod Kumar Mishra,S.P.S. Parmar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This appeal is reported to be filed beyond time by 117 days.

Learned AGA prays for and is granted three weeks' time to file counter affidavit to the affidavit filed in support of the delay condonation application.

List this case in the week commencing 26th August, 2013.

Order Date :- 24.7.2013

Mustaqeem.

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