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Babu Shah And Others vs U.P. Sunni Central Wakf Board And ...
2013 Latest Caselaw 4510 ALL

Citation : 2013 Latest Caselaw 4510 ALL
Judgement Date : 24 July, 2013

Allahabad High Court
Babu Shah And Others vs U.P. Sunni Central Wakf Board And ... on 24 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 7026 of 2006
 

 
Petitioner :- Babu Shah And Others
 
Respondent :- U.P. Sunni Central Wakf Board And Others
 
Counsel for Petitioner :- V.M. Zaidi
 
Counsel for Respondent :- C.S.C.,Ch. N.A. Khan,Puneet Kumar Gupta
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

         Sri Puneet Kumar Gupta, learned counsel for the respondent Nos. 1 and 2 prays for and is granted four weeks' and no more further time for filing Counter Affidavit.

         Rejoinder Affidavit may be filed by the next date fixed in the matter.

         List this case on 2nd September, 2013.

Order Date :- 24.7.2013

Priyanka

 

 

 
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