Mohammad Ehsaan And Others vs Canara Bank And Others
2013 Latest Caselaw 4500 ALL

Citation : 2013 Latest Caselaw 4500 ALL
Judgement Date : 24 July, 2013

Allahabad High Court

Mohammad Ehsaan And Others vs Canara Bank And Others on 24 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 424 of 2013
 

 
Appellant :- Mohammad Ehsaan And Others
 
Respondent :- Canara Bank And Others
 
Counsel for Appellant :- Salil Kumar Rai
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, list this case in the next cause list.

Order Date :- 24.7.2013

Priyanka

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