Hansarj vs State Of U.P.
2013 Latest Caselaw 4498 ALL

Citation : 2013 Latest Caselaw 4498 ALL
Judgement Date : 24 July, 2013

Allahabad High Court

Hansarj vs State Of U.P. on 24 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3237 of 2013
 

 
Appellant :- Hansarj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Akhilesh Srivastava,Alok Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellant and the learned AGA.

Admit.

Summon the lower court record.

List in the week commencing 26th August, 2013 for consideration of prayer for bail.

In the meantime learned AGA shall file written objections under first proviso to Section 389(1) Cr.P.C.

Order Date :- 24.7.2013

Mustaqeem.

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