Mudli vs State Of U.P. & Others
2013 Latest Caselaw 4495 ALL

Citation : 2013 Latest Caselaw 4495 ALL
Judgement Date : 24 July, 2013

Allahabad High Court

Mudli vs State Of U.P. & Others on 24 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 9513 of 2002
 

 
Applicant :- Mudli
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Rajeev Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present and submits that compliance in accordance with the courts order dated 30.05.2013. has been duly done by him.

Office to furnish its report regarding the compliance being made by the learned counsel for the applicant by the next date fixed.

List this matter in the next cause list.

Order Date :- 24.7.2013

Monika

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