Smt. Dropa Devi And Another vs State Of U.P.
2013 Latest Caselaw 4469 ALL

Citation : 2013 Latest Caselaw 4469 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Smt. Dropa Devi And Another vs State Of U.P. on 23 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 368 of 2011
 

 
Appellant :- Smt. Dropa Devi And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Alok Ranjan Mishra,Brijesh Sahai,G.C.Pant,Sushil Dubey
 
Counsel for Respondent :- Govt. Advocate,S.A. Imam
 

 
Hon'ble Naheed Ara Moonis,J.

The instant recall application has been filed on behalf of appellants to recall the order dated 27.5.2013, passed by another Bench of this Court, therefore let the matter be placed before the appropriate Bench, if possible, in the next cause list.

Order Date :- 23.7.2013

Mustaqeem.

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