Mangesh & 3 Others vs State Of U.P.
2013 Latest Caselaw 4462 ALL

Citation : 2013 Latest Caselaw 4462 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Mangesh & 3 Others vs State Of U.P. on 23 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3066 of 2013
 
Order on
 
Criminal Misc. Correction Application No.208944 of 2013
 

 
Appellant :- Mangesh & 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Krishan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard the learned counsel for the appellants, the learned AGA for State and perused the record.

This is the correction application no.208944 of 2013.

After perusing the record, the order dated 15.7.2013 is hereby corrected by mentioning '504' in place of '506' in the fifth line of second paragraph on the second page of the order.

Office is directed to correct the certified copy accordingly.

Correction application is allowed.

Order Date :- 23.7.2013

Mustaqeem.

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