Satendra Kumar vs The Collector & Others
2013 Latest Caselaw 4436 ALL

Citation : 2013 Latest Caselaw 4436 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Satendra Kumar vs The Collector & Others on 22 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT TAX No. - 834 of 2004
 

 
Petitioner :- Satendra Kumar
 
Respondent :- The Collector & Others
 
Counsel for Petitioner :- Sudhansu Srivastava,C.S. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Despite the stop order, no counter affidavit has been filed. On the request of learned Standing Counsel, two weeks further time is allowed to file counter affidavit.

List on 12.8.2013. In case if the counter affidavit will not be filed on the date fixed, the District Excise Officer, Sitapur shall appear in person.

Copy of the order be provided to the learned Standing Counsel.

Order Date :- 22.7.2013

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