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Dinesh Dabgar vs Special / Addl. District Judge And ...
2013 Latest Caselaw 4435 ALL

Citation : 2013 Latest Caselaw 4435 ALL
Judgement Date : 22 July, 2013

Allahabad High Court
Dinesh Dabgar vs Special / Addl. District Judge And ... on 22 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 56273 of 2009
 

 
Petitioner :- Dinesh Dabgar
 
Respondent :- Special / Addl. District Judge And Others
 
Counsel for Petitioner :- Munna Singh,Achal Singh Vats,I.K. Upadhyay
 
Counsel for Respondent :- Govt. Advocate,H.N.Sharma,Pankaj Agarwal,R.K. Srivastava,Shiv Krishna Bahadur,V.K. Baranwal
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner has sought time for filing rejoinder affidavit. Already on two occasions, stop order has been passed. However, on the request of the learned counsel for the petitioner, the case is passed over. It is made clear that no further time will be allowed for filing rejoinder affidavit.

List in the next cause list i.e. on 29.7.2013. Till then, interim order shall continue.

Order Date :- 22.7.2013

OP

 

 

 
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